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National Consumer Disputes Redressal

Sukhwinder Singh vs Regional Manager, National Insurance ... on 1 September, 2015

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          FIRST APPEAL NO. 1273 OF 2014     (Against the Order dated 04/06/2014 in Complaint No. 38/2013      of the State Commission Punjab)        1. SUKHWINDER SINGH  Prop. M/s. Rana General store, Main bus Stand, Mukandpur,   District-SBS Nagar ...........Appellant(s)  Versus        1. REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED & ANR.  Sector-34-A,   Chandigarh  2. THE BRANCH MANAGER,   NATIONAL INSURANCE CO. LIMITED,   DISTRICT-SBS NAGAR ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE K.S. CHAUDHARI, PRESIDING MEMBER For the Appellant : NEMO For the Respondent :

Dated : 01 Sep 2015 ORDER           None appeared for appellant even in 2nd round.  In spite of directions, appellant has not placed on record copy of documents.

          Appeal stands dismissed in default.

  ......................J K.S. CHAUDHARI PRESIDING MEMBER