National Consumer Disputes Redressal
Sukhwinder Singh vs Regional Manager, National Insurance ... on 1 September, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI FIRST APPEAL NO. 1273 OF 2014 (Against the Order dated 04/06/2014 in Complaint No. 38/2013 of the State Commission Punjab) 1. SUKHWINDER SINGH Prop. M/s. Rana General store, Main bus Stand, Mukandpur, District-SBS Nagar ...........Appellant(s) Versus 1. REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED & ANR. Sector-34-A, Chandigarh 2. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LIMITED, DISTRICT-SBS NAGAR ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE K.S. CHAUDHARI, PRESIDING MEMBER For the Appellant : NEMO For the Respondent :
Dated : 01 Sep 2015 ORDER None appeared for appellant even in 2nd round. In spite of directions, appellant has not placed on record copy of documents.
Appeal stands dismissed in default.
......................J K.S. CHAUDHARI PRESIDING MEMBER