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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(o) in The Companies (Cost Accounting Records) Rules, 2011

(o)"Production Activity" includes any act, process, or method employed in relation to -
(i)transformation of tangible inputs (raw materials, semi-finished goods, or sub-assemblies) and intangible inputs (ideas, information, know how) into goods or services; or
(ii)manufacturing or processing or mining or growing a product for use, consumption, sale, transport, delivery or disposal; or
(iii)creation of value or wealth by producing goods or services.