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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

(2)Persons having gross monthly income as indicated below against each category of multi-storeyed houses shall be eligible for a allotment of that category of houses :-
Category of houses Gross monthly income
Low Income Group Houses Not exceeding eight hundred rupees.
Middle Income Group Houses Exceeding eight hundred rupees, but not exceeding one thousandand eight hundred rupees.
Higher Income Group Houses Exceeding one thousand and eight hundred rupees.