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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(6) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(6)An applicant may be required to construct a dedicated line to the point of connection to enable connectivity to the grid, as decided by the State Transmission Utility or Distribution Licensee as the case may be.