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Himachal Pradesh High Court

Sh. Vinod Kumar Thakur vs . Sh. Rattan Singh & Ors. on 4 November, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Sh. Vinod Kumar Thakur vs. Sh. Rattan Singh & Ors.

RSA No. 332 of 2019 04.11.2023 Present: Mr. Somesh Sharma, Advocate, vice Mr. Karun Negi, .

Advocate, for the appellant.

Mr. Adarsh K. Vashishta, Advocate, for the respondents.

CMP No. 14604 of 2023 Notice. Mr. Somesh Sharma, Advocate, appears and of waives service of notice on behalf of the non-applicant. He prays for and granted two weeks' time to file reply.

rt List on 17.11.2023.

(Tarlok Singh Chauhan) Judge 4th November, 2023 (Sanjeev) ::: Downloaded on - 04/11/2023 20:39:06 :::CIS