Bombay High Court
Suresh Yeshwant Bhautkar vs The Managing Director, Maharashtra ... on 31 October, 2018
Author: S. M. Modak
Bench: B.P. Dharmadhikari, S. M. Modak
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY:
NAGPUR BENCH : NAGPUR
Writ Petition No. 7401 of 2018
[Suresh Yeshwant Bhautkar Vs. The Managing Director, MSEDCL &
others]
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Mr. R. S. Sundaram, Adv., for the petitioner.
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CORAM : B. P. DHARMADHIKARI
AND
S. M. MODAK, JJ.
DATE : 31st October, 2018 Heard.
Notice, returnable on 18th January, 2019.
Service on respondents by Regd. Post A.D./Hamdast is permitted.
Judge Judge
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