Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 33A in Karnataka Tax on Entry of Goods Act, 1979

33A. [ Textiles namely cotton, wollen, silk or artificial silk including rayon or naylon and other man-made or synthetic fabrics manufactured in handlooms.] [Inserted by Act 3 of 1995 w.e.f. 1.5.1992]