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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in The Bombay Anatomy Act, 1949

(1)The [State] [Section 7 was substituted for the original by Bombay 44 of 1959, Section 7.] Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.