Patna High Court - Orders
Union Of India vs M/S Shree Salasar Trading Comp on 16 December, 2015
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.736 of 2012
======================================================
Union of India
.... .... Appellant/s
Versus
M/S Shree Salasar Trading Comp
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. Anil Kumar Sinha
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
4 16-12-2015As prayed for, four weeks' time is granted to enable the appellant to file certified copy of the award, failing which the Memo of appeal shall stand rejected without further reference to a Bench.
(Shivaji Pandey, J) Jay/-
U