Section 3(3B)(c) in The Essential Commodities Act, 1955

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Union of India - Subsection

Section 3(3B)(c) in The Essential Commodities Act, 1955

(c)the need for making such grade or variety of food grains, edible oilseeds or edible oils available at reasonable prices to the consumers, particularly the vulnerable sections of the consumers; and

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Union of India - Subsection

Section 3(3B)(c) in The Essential Commodities Act, 1955