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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)In this section and in section 99,-(a) "newspaper" and "book" have the same meanings as in the Press and Registration of Books Act, 1867 (25 of 1867);(b) "document" includes any painting, drawing or photograph, or other visible representation.