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State of West Bengal - Section

Section 14 in West Bengal Co-operative Societies Rules, 2011

14. Consultation with Apex Society.

— For the purpose of consultation envisaged in sub-section (1) of section 22, the Registrar shall inform the Apex Society concerned about the necessity to order division, amalgamation or reorganization requesting such Apex Society to give its views within thirty days from the date of such communication.