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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(2)A member of the Executive Council other than an ex-officio member shall cease to be a member if he resigns or becomes of unsound mind or becomes insolvent or is convicted of a criminal offence involving moral turpitude or if he fails to attend three consecutive meetings of the Executive Council without the leave of the Chairman of the Executive Council, or acts against the interest of the Institute or if a member other than the Director or a member of a faculty accepts a full time appointment in the Institute.