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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(1)(c) in The Maharashtra Irrigation Act, 1976

(c)the labourers necessary for the proper execution of such repair, clearance or work cannot be obtained in the ordinary manner within the time that can be allowed for the execution of the same so as to prevent such injury or loss;