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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(2)(i) in The Chhattisgarh Co-operative Societies Rules, 1962

(i)whether the auditor has obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purpose of his audit;