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Supreme Court - Daily Orders

State Bank Of India vs H S Sidhu on 21 August, 2015

     ITEM NO.25                            REGISTRAR COURT. 1                    SECTION XV

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MRS. RACHNA GUPTA

                                          Civil Appeal    No(s).     4501/2014


     STATE BANK OF PATIALA                                                   Appellant(s)

                                                         VERSUS

     H S SIDHU & ANR.                                                        Respondent(s)

     (with interim relief and office report)


     Date : 21/08/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                          Ms Priyanka Das, Adv.
                                          Mr. Sanjay Kapur,Adv.

     For Respondent(s)
                                          Mr B Beena, Adv.
                                          Mr. M. P. Shorawala,Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Service upon both respondents have been effected.

Service of notice of lodgement of petition of appeal is complete.

Appellant has filed statement of case.

Same has not been filed by the respondents. Since time stipulated stands expired, matter stands complete. Registry to process the matter for being listed before the Hon’ble Signature Not Verified Court as per rules.

Digitally signed by Hema Joshi Date: 2015.08.26 16:59:29 IST Reason:

(RACHNA GUPTA) Registrar