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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Gujarat - Subsection

Section 111(2)(f) in Gujarat Panchayats Act, 1961

(f)all sums received by way of loans from the State Government or the taluka panchayat or the district panchayat or out of the District Development Fund or otherwise;