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[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Madhya Pradesh - Subsection

Section 119(iii) in The M.P. Cinemas (Regulation) Rules, 1972

(iii)the Executive Engineer of the electrical Division, the Deputy Engineer, the Electrical Supervisor, the Electrical Inspector, the Medical Officer of Health, for ascertaining that the provisions of these rules are being duly observed.