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Union of India - Section

Section 57 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

57. Rescue.

- Provision of rescue from drowning of dock workers shall be made and maintained , and shall include-
(a)supply of life-saving appliances, kept in readiness on the wharf or quay which shall be reasonably adequate having regard to all the circumstances ; and
(b)means at or near the surface of the water at reasonable intervals for enabling a person immersed to support means of escape from the circumstances.