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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(1) in The Copyright Rules, 2013

(1)Any person who is permitted to circumvent technological protection measures under clause (a) of sub-section (2) of section 65A of the Act may approach any person, who can assist him to circumvent the technological protection measures.