Karnataka High Court
Sri H R Jayanna, vs The Karnataka Food & Civil Supplies ... on 6 September, 2011
Author: Anand Byrareddy
Bench: Anand Byrareddy
freondt IN THE HIGH COURT OF KARRATAKA AT BANG AGRE, THE HOR'BLE ME.JUSTICE ANAND BYRAREDDY
WRIT PETITION No.25208/ 11S: RES} Between: :
Sri R Javenna, S/O Late H. Rudraiah, Aged 49 Years, Working As Sexiisr Assistant, Depot Manager, Chintamanid Wholeasle Karna ca Food & Ci Corporations, Chik taballapura District. ~, Pptrervee (By Gri MS Bhagat sat Gs 6 Povesiesh DS Lokeshu, advs..) fad | The Karnatake ke Pood & Civil Suppies Corporation Lend, Ren By Ne te Mariaginig Director 16/ i, Millers Tank Bed Area Soe 'Bangalore | S56 O82.
pons as, District + Man, Rarneteke Food &C wa i Supplies _>. Corporation Ltd, Nelanur Cietrict Chickds pallapnar K KV. Negerel, _ Major, Fathers name not known,
- Working a ae Office Manager, : oc) aon Canl Supplies Cort poration Le, District Office, os Nagel % Chikks ballaoura iatri ot, eee 28 8 eam FE . OD scasne wermanng poets. ousmune Be C hikles ballapur .» Res por ents #, o> & as e ae an aay oe ae (By Sri. HG Vasan ae pret rd pene This writ petition fled under Articles 236° bs ear - ef the Constitution or indis, praying bb call fer. ae. recoris _pemtating to impugned order ¢ Cates, 90.6 LL:
& igstice, by Lise firet reepondent. This wit petition, cor thé Court, sade the fllowir Tes leernec cOUlmel for the vee pondesita has filed a meric seeking dinziveal of the wri it petition an the ground that the petitione:'s erievance la no longer iy the ts petit inner ave continued in the very post that they were holding and the proposed order of transfer has been withdrawn. Be Without prefudice to the other . contentions in the writ petition, the petition etand ¢ dis ispowed of in view of the subsequent event thet "8 now + repert ----
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