Section 3(c) in The National Institute Of Pharmaceutical Education And Research Act,1998

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Union of India - Subsection

Section 3(c) in The National Institute Of Pharmaceutical Education And Research Act,1998

(c)"Chairperson" means the Chairperson of an Institute nominated under clause (a) of sub-section (3) and section (4);

(ca)“Council” means the Council established under sub-section ( 1) of section 30A;