Punjab-Haryana High Court
United India Insurance Company Limited vs Deepak Goel And Others on 23 December, 2010
Author: K.Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Revision No.1088 of 2009 (O&M)
Date of decision: 23.12.2010
United India Insurance Company Limited ....Appellant
versus
Deepak Goel and others ...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr.V. Ramswaroop, Advocate, for the appellant.
Mr. Sachin Gupta, Advocate, for respondent No.1.
Mr. R.S.Longia, Advocate.
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1. Whether reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the reporters or not ?
3. Whether the judgment should be reported in the digest ?
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K.Kannan, J.
For orders, see FAO No.929 of 2009 of even date.
(K.KANNAN) JUDGE 23.12.2010 sanjeev