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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(5) in Rajasthan State Dental Council Rules, 2008

(5)After the registration of every Dentist, Dental Hygienists & Dental Machenic under the Act, and after renewal of such registration, the Registrar shall grant them certificate in Form G1, G2 & G3.