Section 36(7)(iv) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

[Cites 0, Cited by 0] [Section 36(7)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(7)(iv) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(iv)The youth learning a vocational trade can be given a stipend, which may be stopped once the youth gels a job.

(V)Loans to these youth to set up enterpreneurial activities may also be arranged.