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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Bihar - Subsection

Section 236(iii) in Bihar Board's Miscellaneous Rules, 1958

(iii)those announced by the Provincial Government to take effect in Government offices either in respect of all classes of Government servants or in respect of the class who observe the fast or festival on account of which the holiday is announced; and