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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)The Presiding Officer may employ at the Polling Station such person as he thinks fit to help in the identification of the voters or to assist him otherwise in taking a poll.