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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(i) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

(i)any matter connected with the maintenance of the monument which is a proper subject of agreement between the owner and the Government.