Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Bihar - Subsection Section 83(2) in Bihar Inland Vessels Rules, 2013 (2)In a sailing vessel of less than 20 meters in length the lights prescribed in paragraph (1) may be combined in one lantern carried at or near the top of the mast where it can be seen.
