Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 56 in The Mediation Act, 2023 56. Act not to apply to pending proceedings.- This Act shall not apply to, or in relation to, any mediation or conciliation commenced before the coming into force of this Act.
