Section 61(1)(a) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(1)(a) in The U.P. Municipalities Act, 1916

(a)the order is an order against which an entry is shown in the third column of Schedule II, such entry not being avoided by regulation made under clause (e) of sub-section (1) of Section 297 and in force; or

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State of Uttar Pradesh - Subsection

Section 61(1)(a) in The U.P. Municipalities Act, 1916