Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(i) in The Indian Medical Council Act, 1956 (i)the appointment, powers, duties and procedure of medical inspectors and visitors; [* * *] [ The word " and" omitted by Act 24 of 1964, Section 16 (w.e.f. 16.6.1964).]
