Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Meghalaya - Subsection Section 70(f) in The Meghalaya Police Act, 2010 (f)institution, management and regulation of any non-government fund for purposes connected with the police administration or welfare of police personnel;
