Section 86(2)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(2)(b) in The Income Tax Act, 2025

(b)such deposit shall be made before the filing of the return and not later than the due date applicable in the case of the assessee for filing the return of income under section 263; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 86(2)(b) in The Income Tax Act, 2025