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Madhya Pradesh High Court

Parwani Building Landmarks Private ... vs Shubhalay Villa A Partnership Firm on 4 March, 2022

Author: Nandita Dubey

Bench: Nandita Dubey

1 The High Court Of Madhya Pradesh MP No. 930 of 2022 (PARWANI BUILDING LANDMARKS PRIVATE LIMITED Vs SHUBHALAY VILLA A PARTNERSHIP FIRM AND OTHERS) Jabalpur, Dated : 04-03-2022 Shri S. Kochar, learned counsel for the petitioner.

Shri Avinash Zargar, learned counsel for the caveator. As prayed by learned counsel for the petitioner, list this matter in the week commencing 07.3.2022.

(NANDITA DUBEY) JUDGE ak Signature Not Verified SAN Digitally signed by ASHISH KOSHTA Date: 2022.03.04 16:47:32 IST