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State of Punjab - Section

Section 5 in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

5. Employees of the Faculty.

- Subject to the provisions of Section 13 and the rules made by the State Government in this behalf, the Faculty may, for the purpose of enabling it to efficiently perform its functions under this Act, appoint such number of persons as its employees as it may think fit and determine their remuneration and other conditions of service.