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[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

State of Gujarat - Subsection

Section 57B(2)(a) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(a)from the date of such cessor or as the case may be, death, or