Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Arunachal Pradesh - Subsection Section 26(1) in Arunachal Pradesh Municipal Election Rules, 2011 (1)Every nomination for general category shall be accompanied by a security deposit as prescribed under section 41 of the Act.
