Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] NCT Delhi - Subsection Section 30(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000 (2)The notice shall be delivered to the returning officer before 3 o'clock in the afternoon on the last day fixed for withdrawal of candidature.
