Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 366] [Entire Act]

State of Uttar Pradesh - Subsection

Section 366(1) in The General Rules (Civil), 1957

(1)any process which may be issued by any court, of its own motion unless the order of the court is for payment of the necessary process by a party;