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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(1)(e) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(e)for children as per the orders of the Board under clause (g) of sub-section (1) of section 18 of the Act.