Delhi High Court - Orders
Jmc Projects (India) Limited vs South Delhi Municipal Corporation on 31 January, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 632/2017
JMC PROJECTS (INDIA) LIMITED
..... Petitioner
Through Mr. Sachin Dutta, Sr. Adv. with
Ms.Prity Sharma, Adv.
versus
SOUTH DELHI MUNICIPAL CORPORATION
..... Respondent
Through Mr. Sunil Goel, Standing Counsel
with Ms. Supreet Bimbra and Mr.
Mayank Goel, Advs
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 31.01.2019 1 Learned counsel for the parties jointly request that the matter be stood over to await the decision of the Supreme Court in S.L.P. No.16913/2017.
2 At request, renotify the matter on 26.08.2019.
RAJIV SHAKDHER, J JANUARY 31, 2019 A