Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Jmc Projects (India) Limited vs South Delhi Municipal Corporation on 31 January, 2019

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~3
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     ARB.P. 632/2017
      JMC PROJECTS (INDIA) LIMITED
                                                    ..... Petitioner
                      Through Mr. Sachin Dutta, Sr. Adv. with
                              Ms.Prity Sharma, Adv.

                        versus

      SOUTH DELHI MUNICIPAL CORPORATION
                                                        ..... Respondent
                        Through      Mr. Sunil Goel, Standing Counsel
                                     with Ms. Supreet Bimbra and Mr.
                                     Mayank Goel, Advs

      CORAM:
      HON'BLE MR. JUSTICE RAJIV SHAKDHER
                     ORDER

% 31.01.2019 1 Learned counsel for the parties jointly request that the matter be stood over to await the decision of the Supreme Court in S.L.P. No.16913/2017.

2 At request, renotify the matter on 26.08.2019.

RAJIV SHAKDHER, J JANUARY 31, 2019 A