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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Jharkhand - Subsection

Section 42(3) in Ramchandra Chandravansi University Act, 2018

(3)Where the State Government decides under sub-section (1) to dissolve the University, it may vest the powers of the Governing Body in the prescribed manner to other societies having similar objects till the dissolution of the University takes effect under the proviso to sub-section (1).