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[Cites 0, Cited by 0] [Section 114] [Entire Act]

Union of India - Subsection

Section 114(1) in The Navy (Pension) Regulations, 1964

(1)Subject to the provisions hereinafter contained the regulations in this section shall apply to :
(i)Sailors on continuous service terms ;
(ii)boys and apprentices ; and
(iii)reservists when called up for service or for training.