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[Cites 0, Cited by 0] [Section 2(30)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(30)(c) in The Goa, Daman and Diu Public Health Act, 1985

(c)the drains attached to any such street, public bridge or causeway and the land whether covered or not by any pavement, veranda, or other structure which lies on either side of the roadway upto the boundaries of the adjacent property whether that property is private property or property belonging to the Central Government or the Government;