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Himachal Pradesh High Court

Anil Tanwar vs . Hem Raj Bairwa on 20 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Anil Tanwar vs. Hem Raj Bairwa CMP No.11732 of 2023 in COPC No.222 of 2020 20.10.2023 Present: Mr. Vaibhav Tanwar, Advocate, for the applicant/petitioner.

of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for the respondents.

rt CMP No.11732 of 2023 Learned Additional Advocate General prays for an adjournment on the ground that his file is not traceable today.

As prayed for, list on 17.11.2023.

However, it is made clear that on or before the next date of hearing, mandate contained in the judgment alleged to have been violated, shall be complied with, failing which, respondents shall remain present in the Court to explain that why they be not punished for their having disobeyed the mandate contained in the judgment alleged to have been violated.

(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:44:50 :::CIS