Section 119(3) in The Punjab Panchayati Raj Act, 1994

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State of Punjab - Subsection

Section 119(3) in The Punjab Panchayati Raj Act, 1994

(3)Minor Irrigation, Water Management and Watershed Development. -

(i)assisting the State Government and the Zila Parishad in the construction and maintenance of minor irrigation works; and

(ii)implementation of community and individual irrigation works;