Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 461] [Entire Act]

State of Maharashtra - Subsection

Section 461(b) in The Mumbai Municipal Corporation Act, 1888

(b)regulating all matters and things connected with the supply and use of water;