Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(2) in The Orissa Medical Registration Act, 1961

(2)The Registrar shall act as Secretary to the Council and shall have the right to speak in and otherwise take part in-the proceedings of the Council or any Committee thereof but shall not have the right to vote.