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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(d) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

(d)till the expiry of further time, if any, granted by the Court or the competent authority under sub-section (5) of section 4.